Section 9(2)(b) in The Warehousing Corporations Act, 1962

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Union of India - Subsection

Section 9(2)(b) in The Warehousing Corporations Act, 1962

(b)is absent without leave of the board of directors for more than three consecutive meetings of the board without cause sufficient in the opinion of the board, to exonerate his absence.

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Union of India - Subsection

Section 9(2)(b) in The Warehousing Corporations Act, 1962