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Union of India - Section

Section 27 in The Navy (Pension) Regulations, 1964

27. Rate of service gratuity.

- The amount of gratuity admissible to an officer shall be-
(a)in the case of an officer of the general list, Rs. 10,000 for the first ten years of qualifying service and Rs. 1,000 for every year of qualifying service in excess of ten years;
(b)in the case of an officer of the branch list, one month's pay for each completed year of qualifying service.
Section 4Disability Pension And Gratuity