Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 12 in The General Rules (Civil), 1986 12. Work on holidays. - No suit, case or application shall be heard on a holiday:Provided that on a holiday the Court may not refuse to take an order urgently required in the interest of justice.
