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State of Haryana - Section

Section 379 in Punjab Jail Manual

379. Appointments to be made by the Superintendent.

- All appointments to the position of convict-watchman, convict-overseer, and convict-warder, respectively, shall be made by Superintendent : Provided that no prisoner, who does not possess the necessary qualifications, shall at any time be so appointed without the previous sanction of the Inspector- General.