Calcutta High Court (Appellete Side)
M/S. Bla Projects Private Limited vs The State Of West Bengal & Ors on 27 July, 2017
Author: I. P. Mukerji
Bench: I. P. Mukerji
1 27.07.2017Sl.No. 290
Ct.No.18 MENTIONING aa W.P.No. 9647 (W) of 2016 M/s. BLA Projects Private Limited Vs. The State of West Bengal & Ors.
Mr. Suman Datta ...for the petitioner The existing interim order is extended till 18th September, 2017 or until further order, whichever is earlier.
( I. P. Mukerji,J. )