Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 15 in The Central Sales Tax (Orissa) Rules, 1957 15. [ Order of assessment. [Substituted vide Orissa Gazette Extraordinary No. 962 dated-6.7.2006.] - The order of assessment passed under rule 12 of these rules, shall be issued in Form VI.]
