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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2)(i) in The Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982

(i)the receipt shall be kept in bunch in the form of a book, each such book along with its counterfoil containing fifty such receipts, consecutively and mechanically numbered;