Section 5(5) in Coal Mines (Taking Over of Management) Act, 1973
(5)Every person in charge of the management of a coal mine shall leliver forthwith to the person specified in this behalf by the Central Government in respect of that coal mine, the following documents, namely:-(a)the minutes book or any other book in India containing all resolutions, up to the appointed day, of the persons in charge of the management of the coal mine before the appointed day;(b)the cheque books relating to the coal mine which are at any office of the coal mine;(c)all registers or other books containing particulars relating to the investment of any monies pertaining to the coal mine including investments on mortgaged properties and all loan granted or advances made.
