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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(2)(c) in The Rabindra Mukta Vidyalaya Act, 2001

(c)the form in which the Budget Estimate of the [Council] [Word substituted for the word 'Vidyalaya' by W.B. Act 13 of 2006.] shall be prepared as referred to in sub-section (1) of the section 26;