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Supreme Court - Daily Orders

S.K. Jasra vs Union Of India . on 17 October, 2016

Bench: Shiva Kirti Singh, R. Banumathi

     ITEM NO.27                              COURT NO.11                  SECTION XIV

                                 S U P R E M E C O U R T O F        I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                    No(s).
     17818/2016

     (Arising out of impugned final judgment and order dated 28/05/2015
     in WPC No. 7699/2013 passed by the High Court Of Delhi At New
     Delhi)

     S.K. JASRA                                                           Petitioner(s)

                                                     VERSUS

     UNION OF INDIA AND ORS.                                              Respondent(s)

     I.A. 2/2016(with c/delay in filing SLP)


     Date : 17/10/2016 This application was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
                           HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)                   Mr. K. B. Sounder Rajan,Adv.
                                         Mr. Shriya Raj Chouhan, Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Learned counsel for the Petitioner seeks leave to withdraw this Petition. Permission granted. Special Leave Petition is dismissed as withdrawn.

                            (NEELAM GULATI)                        (MADHU NARULA)
                             COURT MASTER                           COURT MASTER

Signature Not Verified

Digitally signed by
NEELAM GULATI
Date: 2016.10.20
11:38:08 IST
Reason: