Supreme Court - Daily Orders
R.K. Murugesan And Others vs R. Sumathy And Another on 24 July, 2015
Bench: Ranjan Gogoi, N.V. Ramana
ITEM NO.33 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2015
(CC No(s). 9455/2015)
(Arising out of impugned final judgment and order dated 16/04/2013
in CMA No. 466/2013 passed by the High Court Of Madras)
R.K. MURUGESAN AND OTHERS Petitioner(s)
VERSUS
R. SUMATHY AND ANOTHER Respondent(s)
I.A. 1/2015(with c/delay in filing SLP)
Date : 24/07/2015 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. K.V. Jagdishvaran,Adv.
Ms. G. Indira,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Issue notice.
(MADHU BALA) (ASHA SONI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Madhu Bala Date: 2015.07.24 17:37:27 IST Reason: