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[Cites 0, Cited by 0] [Section 54(14)] [Section 54] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 54(14)(iii) in The Jammu and Kashmir Goods and Services Tax Act, 2017

(iii)if the goods are exported by post, the date of despatch of goods by the Post Office concerned to a place outside India;