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[Cites 0, Cited by 0] [Section 62(7)] [Section 62] [Entire Act]

Bengal Presidency - Subsection

Section 62(7)(a) in Calcutta Improvement Act, 1911

(a)such street [or park] has been declared, under section 65 or section 66, as the case may be, to be a public street [or park], or