Supreme Court - Daily Orders
K.Thangavelu vs U.Palanisamy on 1 August, 2014
\200 ITEM NO.45 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 29143/2011
(Arising out of impugned final judgment and order dated
31/01/2011 in SA No. 1008/2001 passed by the High Court Of
Madras)
K.THANGAVELU Petitioner(s)
VERSUS
U.PALANISAMY & ANR Respondent(s)
(With office report)
Date : 01/08/2014 This petition was called on
for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON’BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. P.V. Yogeswaran ,Adv.
For Respondent(s) Mr. K.V. Jagdishvaran, Adv.
Ms. G. Indira,Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned counsel for the respondents, list after four weeks.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2014.08.01 17:32:54 IST Reason: