Section 2(2) in The Bihar (Coal Mining) Area Development Authority Act, 1986
(2)'Authority' means the [Mineral] [Substituted 'Mineral' for 'Coal Mining' in the body of the Act, vide Bihar Coal Mining Area Development Authority (Amendment) Act, 1992. Sections 2 and 3 (i).] Area Development Authority constituted under section 5 of this Act;
