Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(1)(j) in National Academy of Legal Studies and Research University Act, 1998

(j)two members of the teaching staff, one each respectively representing the associate and assistant professors of the University nominated by the Vice-[Chancellor] [Substituted by Act 7 of 2005.] for the term specified;