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[Cites 0, Cited by 1] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(5) in The Limited Liability Partnership Act, 2008

(5)The Tribunal may, at any time after an application has been made to it under this section, stay the commencement or continuation of any suit or proceeding against the limited liability partnership on such terms as the Tribunal thinks fit, until the application is finally disposed of.