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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1)(d) in The Rajasthan Agricultural Produce Markets Rules, 1963

(d)mRd`"V vkSj d oxZ dh e.Mh lfefr;ksa ds fy, %
(i)d`"kd fuokZpu&{ks=(
(ii)O;kikfj;ksa vkSj nykyksa dk fuokZpu&{ks=(
(iii)rqykbZdkjksa] ekidksa] losZ{kdksa vkSj Hkk.Mkxkjikyksa vkSj vU; O;fDr;ksa dk fuokZpu&{ks=(
(iv)LFkkuh; izkf/kdkfj;ksa dk fuokZpu&{ks=(