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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(10)(a) in The Punjab General Clauses Act, 1898

(a)in any Punjab Act passed after the commencement of Part III of the Government of India Act, 1935, [-] shall mean any part of Her Majesty's Dominions exclusive of British Islands, the Dominions of India and Pakistan (and before the establishment of those Dominions, British India), any Dominions as defined in the Statute of Westminster. 1931, any Province or State forming part of any of the said Dominions and British Burma; and