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State of Bihar - Section

Section 4 in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

4. Place of meeting.

- Meeting of the Gram Sabha shall be held at the Panchayat Bhawan/ Panchayat Sarkar Bhawan or at the otherwise suitable public place. It shall not be held at a private building or place. It shall be kept in mind that the place of meeting shall be open and adequately lighted and be conveniently suited for sitting of people of all classes.