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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(iii) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(iii)If the connected load of any installation exceeds ten amperes at 230 volts, the installation shall be wired on the group system, separate neutral wires being brought back in each case to the supplier's point of supply. An approved type double pole linked switch shall control each main circuit.