Supreme Court - Daily Orders
Surya Bali Singh vs State Of U.P. . on 17 August, 2015
Bench: Vikramajit Sen, Shiva Kirti Singh
ITEM NO.6 COURT NO.10 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 2/2015 in Petition(s) for Special Leave to Appeal (C) No(s).
8805/2015
(Arising out of impugned final judgment and order dated 26/11/2014
in CMWP No. 63782/2014 passed by the High Court Of Judicature at
Allahabad)
SURYA BALI SINGH Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
(for recalling the court's order dated 30.3.2015 and office report)
Date : 17/08/2015 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. H.C. Kharbanda, Adv.
Mr. T.N. Saxena, Adv.
Mr. Vipin Kr. Saxena, Adv.
Mr. Yash Pal Dhingra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
For the reasons explained in the Application, the order dated 30th March, 2015 is recalled. Special Leave Petition is restored to its original number. Application for recalling the court's order dated 30.3.2015 is allowed.
We have heard the learned Counsel for the Petitioner. We do not find any merit in this Special Leave Petition.
Special Leave Petition is dismissed.
Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2015.08.18 16:32:23 IST Reason: (NEELAM GULATI) (SAROJ SAINI)
COURT MASTER COURT MASTER