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[Cites 0, Cited by 0] [Section 62(4)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(4)(a) in Bihar Factories Rules, 1950

(a)all electrical apparatus shall either be excluded from the area of risk or they shall be of such construction and so installed and maintained as to prevent the danger or their being a source of ignition;