Section 25(5)(iii) in The Chhattisgarh Vanijyik Kar Niyam, 1995

[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

(iii)The annual return shall be accompanied by the challan in Form 39 in respect of tax paid for the four quarter of the year;

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