Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 299] [Entire Act] Union of India - Subsection Section 299(5) in Government of India Act, 1935 (5)In this section " land " includes immovable property of every kind and any rights in or over such property, and " undertaking " includes part of an undertaking.GOI.300
