Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(f) in Haryana Vishwakarma Skill University Act, 2016 (f)"Indian Institute of Technology" means the Indian Institute of Technology incorporated under the Institute of Technology Act, 1961 (Central Act 59 of 1961);
