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[Cites 0, Cited by 0] [Section 148(1)] [Section 148] [Entire Act]

State of Jharkhand - Subsection

Section 148(1)(b) in Bihar Education Code, 1961

(b)the payment of grants-in-aid to committees or societies managing one or more recognised middle school for boys or primary schools (including Primary Urdu Schools and Primary Sanskrit Schools);