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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(1)(e) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

(e)that the financial resources of the nursing and Paramedical Institutions shall be such as to make due provision for its continued maintenance and working,