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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(j) in RIICO Industrial Areas (Prevention of Unauthorised Development and Encroachment) Act, 1999

(j)'Land disposal rules' means Rajasthan State Industrial Development and Investment Corporation Disposal of Land Rules, 1979 made by the corporation in exercise of the powers conferred by Article 93 (xv) of the Articles of Association of the said corporation, and as amended from time to time.