Allahabad High Court
C/M Sri Digambar Jain Kanya Inter ... vs State Of U.P. Thru Secy. And Others on 6 July, 2012
Author: V.K. Shukla
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 32313 of 2012 Petitioner :- C/M Sri Digambar Jain Kanya Inter College And Another Respondent :- State Of U.P. Thru Secy. And Others Petitioner Counsel :- Yogendra Kumar Srivastava Respondent Counsel :- C.S.C.,Durga Prasad Singh,Niklank Jain Hon'ble V.K. Shukla,J.
On the request made on behalf of Sri H.N. Singh, Advocate, this case is directed to be listed as fresh case on Monday.
Order Date :- 6.7.2012 SRY