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Union of India - Section

Section 31 in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

31. Penalty for failure to obtain endorsement on Certificate of Survey for voyage in National Waterways.-

If any vessel proceeds on a voyage on National Waterway without obtaining the endorsement on Certificate of Survey in contravention of Regulation 11, the owner and the master shall each be punishable with fine which may extend to five hundred rupees.