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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(5) in The Indian Post Office Rules, 1933

(5)[ A parcel wrapped with cloth should invariable either be packed in a carton or be covered with paper or plastic wrapper over the cloth wrapping so that the bar code sticker can be property affixed on the parcel for track and trace purpose.] [Inserted by Notification No. G.S.R. 328 (E), dated 28.3.2014]