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[Cites 0, Cited by 0] [Section 173(2)] [Section 173] [Entire Act]

State of Telangana - Subsection

Section 173(2)(a) in Telangana District Boards Act, 1955

(a)call for any extract from the proceedings of the Board or any Committee appointed by such Board, and call for or inspect any book or document in the possession of or under the control of a Board or any officer of the Board or of any Committee, Sub-Committee or Joint Committee;