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[Cites 0, Cited by 0] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(6) in The Coal Mines Regulations, 2011

(6)Plans and sections required to be maintained under these regulations shall be kept available for inspection in the office at the mine, and shall not be removed therefrom except by or with the approval in Writing of the Regional Inspector, unless a true copy thereof has been kept therein.