Madhya Pradesh High Court
Netrapal Singh Chouhan vs The State Of Madhya Pradesh on 4 May, 2023
Author: Anand Pathak
Bench: Anand Pathak
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
MCRC No. 5194 of 2021
(NETRAPAL SINGH CHOUHAN Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 04-05-2023
Shri R.P. Gupta, learned counsel for the petitioner.
Shri Dinesh Savita, learned Public Prosecutor for the respondent
No.1/State.
None present for the learned counsel for the respondent No.2. In absence of the learned counsel for the private respondent No.2, list this case after ensuing summer vacation, 2023.
(ANAND PATHAK) JUDGE Rashid Signature Not Verified Signed by: RASHID KHAN Signing time: 04-May-23 6:53:11 PM