Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act] State of Sikkim - Subsection Section 28(4)(j) in Sikkim Sales Tax Act, 1983 (j)the manner in which, and the authority to which appeals or revisions against any order passed under this Act may be preferred under section 21;