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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(6)(vii) in Andhra Pradesh Lokayukta Act, 1983

(vii)Officer in the Service or pay of a local authority. University, Statutory Body or Corporation, Society or other institutions [as is referred to in sub-clauses (iv) to (vi)] [Added by Act No. 11 of 2011, dated 18.4.2011.];]