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[Cites 0, Cited by 10] [Entire Act]

State of Telangana - Section

Section 3 in Telangana Tenancy and Agricultural Lands Act, 1950

3. Specification of local areas.

- Government may by Notification in the [Official Gazette] [Substituted for the word 'Jarida' by the A.P.A.O. 1957.] specify and delimit areas each of which shall constitute a local area for the purposes of this Chapter.