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[Cites 0, Cited by 0] [Section 17A(1)] [Section 17A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17A(1)(e) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

(e)Chairman of the Town and Country Development Authority, or Special Area Development Authority, if any, which wholly or partly fall within the planning area;