Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in The Foreigners Order, 1948

(2)On receipt of report or application or information, as the case may be, the Registration Officer or the civil authority shall verify genuineness of the report or application or information and, he may, if considered necessary, call upon the applicant or the informant for personal appearance of the applicant or informant for the purpose of this paragraph.][Form A] [Inserted by Notification No. G.S.R. 325(E), dated 18.3.2016.][See paragraph 15(1)]Foreign Students Information SystemDatasheet
StudentInformation(to be furnished within 24 hoursfrom the time of admission
Surname  
Given name  
Date of Birth  
Gender  
Nationality  
Parent name Father name/ Mother name
Parent Relation Father / Mother
Address in India  
Institution Admission No.  
Date of joining in Institution  
Sponsoring Agency  
Passport number  
Date of issue of Passport  
Place of issue of Passport  
Passport issued Country  
Date of Expiry of Passport  
Visa number  
Visa issued Date  
Place of issue of Visa  
Visa issued Country  
Visa Expiry Date  
Visa Type  
Visa valid for  
Purpose of visit  
Coursedetails(to be furnished within 24 hoursof admission)
Course Name  
Course Pattern Non-Semester/ Semester/ Short Term
Course Duration From Date: To Date:
Fee Structure  
Registrationwith FRRO/ FRO(to be furnished within 14 daysfrom the date of arrival)
Registration Certificate No.  
RC issued Date  
RC Expiry Date  
Changeof Course Details(to be furnished within 24 hoursfrom the time of change of course)
Course Name  
Course Pattern Non-Semester/ Semester/ Short Term
Course Duration From Date: To Date:
Fee Structure  
AcademicPerformance Entry(To be furnished Semester-wise;attendance details to be furnished half-yearly)
Assessment Period From Date: To Date:
Attendance Regular/ Irregular
Examination Conducted Yes / No
Result Pass/ Fail
General Conduct of Student Good/ Bad
Enter Details of Conduct Remark Entry
Eligible to Continue Course Yes/ No
ExitEntry (Details of Student Exit from Institution)(to be furnished within 24 hoursfrom the time of completion of the course/ date of exit from theinstitute/ course)
Student's Exit Information Date:
Reason to Exit Course Completed/ Discontinued by Student/Terminated.
[Form B] [Inserted by Notification No. G.S.R. 325(E), dated 18.3.2016.][See paragraph 16(1)]Hotel Register