Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(2) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(2)The powers to be exercised and the functions to be performed by the Commissioner shall be such as may be prescribed.