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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Odisha - Subsection

Section 60(1)(c) in The Orissa Grama Panchayats Act, 1964

(c)The Grama Panchayat may at any time suspend or cancel any licence granted under Clause (a) for breach of the conditions thereof.