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Madhya Pradesh High Court

Shahjad vs The State Of Madhya Pradesh on 16 April, 2019

1 CRR-3837-2018 The High Court Of Madhya Pradesh CRR-3837-2018 (SHAHJAD Vs THE STATE OF MADHYA PRADESH) 12 Jabalpur, Dated : 16-04-2019 As prayed by the applicant, list after a week.

(J. P. GUPTA) JUDGE JP Digitally signed by JITENDRA KUMAR PAROUHA Date: 16/04/2019 18:14:00