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[Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(3)(d) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(d)the source of such electronic record and date and time when the electronic record was printed;