Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Gujarat - Subsection

Section 51(2)(k) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(k)the form in which an application shall be made and the particulars which it shall certain and the fees with which it shall be accompained under sub-section (2) of section 26;