Allahabad High Court
Smt. Lalita Rathor vs Darshan Lal on 2 August, 2010
Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 947 of 1991 Petitioner :- Smt. Lalita Rathor Respondent :- Darshan Lal Petitioner Counsel :- V.S. Saxena,A.K.Pandey,A.N. Rai,Manoj Misra,S.K. Panday,Sanjay Singh Respondent Counsel :- V.K.Birla,R.L.Verma Hon'ble Satya Poot Mehrotra,J.
Hon'ble Shyam Shankar Tiwari,J. Case called out in the revised list. The Court has waited for some time. However, none has appeared on behalf of the appellants. In the circumstances, there is no option but to dismiss the Appeal for want of prosecution. The Appeal is accordingly dismissed for want of prosecution. Interim order, if any, stands vacated. Order Date :- 2.8.2010 Ajeet