Section 24A in The Orissa Panchayat Samiti Election Rules, 1991
24A. [ Voting by Electronic Machine. [Inserted vide SRO No. 261/2001 Orissa Gazette Extraordinary No. 991 dated 28.5.2001.]
(1)The procedure as prescribed in the Panchayat Election Rules relating to voting [and counting] by electronic voting machine shall mutatis mutandis apply to the voting under these rules.(2)The forms prescribed for such voting shall be in Form No. 20-A and 20-B.(3)Any reference to ballot box or ballot paper for such voting shall be construed as and including a reference to such voting machine.
