Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Chattisgarh - Subsection Section 24(4) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004 (4)Three members shall form the quorum out of which presence of Kulpati and one member either from clause (IV) or (V) of sub-section (1) shall be essential.
