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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in The Rajasthan Colonisation (Model Villager And Farms By Literates) Conditions, 1955

(1)Self-cultivation - To cultivate the whole land with his own hands but he shall be allowed to employ paid labour, except labour employed by way of share-in-crops to assist him in doing so.