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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(6) in The Haryana Advocates' Welfare Fund Rules, 2014

(6)An applicant may choose the option to pay Rs. 2000/- as subscription fee for life along with the application fee of Rs. 200/- plus Rs. 100/- as postal charges. The annual subscription shall be refunded in case the application is rejected.